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[Cites 0, Cited by 0] [Section 86(11)] [Section 86] [Entire Act]

State of Jharkhand - Subsection

Section 86(11)(i) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(i)the Board and Child Welfare Committee in its due jurisdiction, their place of sitting, hours of sitting, names and contact details of Principal Magistrate and members of the Board, names and contact details of Chairperson and members of the Committee and the procedures to be followed before the Board and the Committee; and