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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1)(b) in The Chennai Corporation Servants Conduct Rules, 1968

(b)Every member of a Corporation service shall inform the head of the department if a member of a Corporation service closely related to him is posted to work under him.