Section 2 in The Shri Jagannath Temple Rules, 1960
2. Definitions.
- In these rules unless the context otherwise requires-(a)"Section" means a section of the Act;(b)"the Act" means the Shri Jagannath Temple Act, 1954 (Orissa Act 11 of 1955); and(c)all other words and expressions used in these rules but not defined here shall have the same meaning as has respectively been assigned to them under the Act.
