Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(c) in The Shri Jagannath Temple Rules, 1960

(c)all other words and expressions used in these rules but not defined here shall have the same meaning as has respectively been assigned to them under the Act.