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State of Haryana - Section
Section 13 in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014
13. District Authority for Clinical Establishment.
| (a) | Civil Surgeon | Chairperson |
| (b) | Deputy Civil Surgeon(be nominated rotation wise by theChairperson) | Convener |
| (c) | one representative of the Deputy Commissioner | Member |
| (d) | one representative of Indian Medical Association, HaryanaDistrict Branch of the concerned District | Member |
| (e) | one Senior Dental Surgeon from District Government Hospital | Member |
| (f) | District Ayush Officer or his representative | Member |