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[Section 13]
[Entire Act]
State of Haryana - Subsection
Section 13(2) in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014
| (a) | Civil Surgeon | Chairperson |
| (b) | Deputy Civil Surgeon(be nominated rotation wise by theChairperson) | Convener |
| (c) | one representative of the Deputy Commissioner | Member |
| (d) | one representative of Indian Medical Association, HaryanaDistrict Branch of the concerned District | Member |
| (e) | one Senior Dental Surgeon from District Government Hospital | Member |
| (f) | District Ayush Officer or his representative | Member |