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State of Chattisgarh - Section

Section 29 in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

29. Annual report.

(1)Annual report of the University shall be prepared under (he directions of the Executive Council which shall include, among other matters, the steps taken by the University towards the fulfilment of its objects.
(2)Annual report so prepared shall be submitted to the Kuladhipati and the State Government on or before such date as may be prescribed by the Statute and a copy of the annual report of the University shall be laid on the table of the Legislative Assembly by the State Government.