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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Chattisgarh - Subsection

Section 29(1) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(1)Annual report of the University shall be prepared under (he directions of the Executive Council which shall include, among other matters, the steps taken by the University towards the fulfilment of its objects.