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[Cites 0, Cited by 0] [Section 9A(4)] [Section 9A] [Entire Act]

State of Tamilnadu - Subsection

Section 9A(4)(d) in Tamil Nadu Educational Rules

(d)The head of the institution or, in his absence, a person deputed by him should be present on such occasions to maintain proper decorum and the atmosphere suitable for a gathering of persons of different religious faiths.