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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(1) in The Orissa Medical Registration Rules, 1965

(1)After the publication of names of all the members of the Council under Section 9, the President of the existing Council under the Orissa Medical Regulation, 1936, shall convene and preside over the first meeting.