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State of Odisha - Section

Section 24 in The Orissa Medical Registration Rules, 1965

24.

(1)After the publication of names of all the members of the Council under Section 9, the President of the existing Council under the Orissa Medical Regulation, 1936, shall convene and preside over the first meeting.
(2)After the election of the President under Rule 19 the President of the existing Council shall cease to function.Part-III Form of the Register of Registered Practitioners