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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Assam - Subsection

Section 19(4) in The Dibrugarh University Act, 1965

(4)ten teachers of the affiliated Degree Colleges representing different subjects to be elected from amongst themselves :Provided that a teacher to elected shall hold office for a period of two years from the date of his election,