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State of Assam - Section

Section 19 in The Dibrugarh University Act, 1965

19. Academic Council.

- The Academic Council shall consist of the following members, namely :
(1)the Vice-Chancellor,
(2)the Rector,
(3)all Professors and Heads of Departments of the University departments and Principals of the constituent colleges,
(4)ten teachers of the affiliated Degree Colleges representing different subjects to be elected from amongst themselves :Provided that a teacher to elected shall hold office for a period of two years from the date of his election,
(5)the Principals of the Engineering, Medical, Veterinary and Agricultural Colleges lying within the territorial limits of the University,
(6)six Professors nominated by the Vice-Chancellor from the Professional Colleges to be specified by the Statutes,
(7)six persons, who may or may not be teachers, nominated by the Vice-Chancellor,
(8)the Director of Public Instructions, Assam,
(9)the Director of Health Services, Assam,
(10)one Education Officer of the Board of Secondary Education, Assam to be nominated by the Chairman of the aforesaid Board,
(11)the Additional Director of Public Instructions, Assam, and
(12)the Director of Technical Education, Assam.