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[Cites 1, Cited by 15]

Himachal Pradesh High Court

Piotr Muschalik vs . State Of H.P on 13 January, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Piotr Muschalik vs. State of H.P .

CWP No. 934 of 2017 13.01.2023 Present: Mr. Aakash Thakur, Advocate vice Ms. Vandna Misra, Advocate for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Y.W. Chauhan, Sr. Addl. A.G, Mr. Y.P.S. Dhaulta, Addl. A.G, and Mr. J.S. Guleria, Dy. A.G for the respondent-State.

r to Respondents No.5 and 6 stand served and have appeared in person before this Court.

Notice issued to respondent No.4 has been received back unserved for want of correct address. Let fresh notice be issued for the service of respondent No.4, returnable for 21st April, 2023, on taking steps within a week.

Reply on behalf of respondents No. 5 and 6

be also filed in the meanwhile.






                                           ( Tarlok Singh Chauhan )
                                                     Judge


             January 13, 2023                  ( Virender Singh )
                 (naveen)                            Judge




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