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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Bengal Presidency - Subsection

Section 70(a) in The Calcutta Port Rules, 1943

(a)not less than two approved life-buoys or suitable approved substitutes with suitable life lines attached to them not less than 1 inch' in circumstances and 10 fathoms in length, and if she is licensed to carry more than 40 passengers, one additional approved life-buoy or a suitable with a suitable life line attached to it for every additional twenty passengers or part thereof;