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Bengal Presidency - Section

Section 70 in The Calcutta Port Rules, 1943

70. Passenger boat crew.

- Every passenger boat plying in the port shall carry-
(a)not less than two approved life-buoys or suitable approved substitutes with suitable life lines attached to them not less than 1 inch' in circumstances and 10 fathoms in length, and if she is licensed to carry more than 40 passengers, one additional approved life-buoy or a suitable with a suitable life line attached to it for every additional twenty passengers or part thereof;
(b)when under way or plying for hire, if she is licensed for notmore than 10 passengers, a crew of 2Dandees 1 Manjhi;
notmore than 15 passengers, a crew of 3Dandees 1 Manjhi;
notmore than 20 passengers, a crew of 4Dandees 1 Manjhi;
notmore than 25 passengers, a crew of 5Dandees 1 Manjhi;
notmore than 30 passengers, a crew of 6Dandees 1 Manjhi;
notmore than 35 passengers, a crew of 7Dandees 1 Manjhi;
(c)when laid up for the night or when lying at anchor if she islicensed for
notmore than 15 passengers, a crew of 1man
notmore than 20 passengers, a crew of 2men
notmore than 30 passengers, a crew of 3men
morethan 30 passengers, a crew of 4men