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State of Uttar Pradesh - Section

Section 18 in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

18. Procedure for recruitment by promotion to the post of Auditor.

- Recruitment by promotion to the post of Auditor shall be made on the basis of seniority subject to the rejection of the unfit in accordance with the "U.P. Promotion By Selection In Consultation With Public Service Commission (Procedure) Rules, 1970" as amended from time to time.Note. - A copy of the "U.P. Promotion By Selection In Consultation With Public Service Commission (Procedure) Rules, 1970" is given in Appendix 'B' to these rules.