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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Plastic Waste (Management and Handling) Rules, 2011

(2)The State Level Advisory Body shall consist of the following persons, namely:-(a) the Secretary, Department of Urban Development - Chairman
(b)one expert from State Department of Environment - Member
(c)one expert from State Pollution Control Board or Pollution Control Committee - Member
(d)one expert from Urban Local Body - Member
(e)one expert from Non-Governmental Organisation - Member
(f)one expert from the field of Industry - Member and
(g)one expert from the field of academic institution - Member