Section 11 in The Plastic Waste (Management and Handling) Rules, 2011
11. State Level Advisory Body. -
(1)There shall be a State Level Advisory Body to monitor the implementation of these rules.(2)The State Level Advisory Body shall consist of the following persons, namely:-(a) the Secretary, Department of Urban Development - Chairman(b)one expert from State Department of Environment - Member(c)one expert from State Pollution Control Board or Pollution Control Committee - Member(d)one expert from Urban Local Body - Member(e)one expert from Non-Governmental Organisation - Member(f)one expert from the field of Industry - Member and(g)one expert from the field of academic institution - Member(3)The State Level Advisory Body shall meet at least once in a year and may invite experts, if it considers necessary.
