Section 22(1) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987
(1)There teachers to be elected under item (v) of sub-section (1) of Section 29 shall be elected by ballot as follows :-(a)One member shall be elected by the Faculty of Agriculture from amongst its members;(b)One member shall be elected by the Faculty of Veterinary Science and Animal Husbandry from amongst its members;(c)One member shall be elected by the other Faculties, if any, from amongst their members, by rotation, as may be determined by the Vice-Chancellor.
