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State of Chattisgarh - Section

Section 22 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

22. Academic Council.

(1)There teachers to be elected under item (v) of sub-section (1) of Section 29 shall be elected by ballot as follows :-
(a)One member shall be elected by the Faculty of Agriculture from amongst its members;
(b)One member shall be elected by the Faculty of Veterinary Science and Animal Husbandry from amongst its members;
(c)One member shall be elected by the other Faculties, if any, from amongst their members, by rotation, as may be determined by the Vice-Chancellor.
(2)Academic Council shall, by regulations, provide for the development of curriculum and syllabi by various Faculties in accordance with the objectives of the Faculty and the Degree requirements of the Vishwavidyalaya. Such regulations shall also provide that proposals of the Faculties shall be subject to the approval of the Academic Council.