Himachal Pradesh High Court
Gopal Krishan vs . Lacv & Others on 25 November, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Gopal Krishan vs. LACV & others .
RFA No. 232 of 2014 25.11.2022 Present: Mr. Basant Thakur, Advocate, vice counsel for the appellants.
Mr. Desh Raj Thakur, Addl. A.G. with Mr. Narender Thakur, Dy. A.G. and Mr. Manoj Bagga, Asstt. A.G. for the respondent-State.
Application for bringing on record the LRs of deceased appellant No.2 is stated to have been filed but the same is not on record. Registry is directed to trace and place the same on record.
List on 9.12.2022.
(Satyen Vaidya) Judge 25 November, 2022 (kck) ::: Downloaded on - 25/11/2022 20:35:28 :::CIS