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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(2)The application under sub-rule (1) of rule 6 shall be accompanied by the documents as specified in Form-I and a detailed project report along with proposed fund flow statement for next five years duly certified by a registered Cost Accountant or Charted Accountant and the detailed project report shall include the building programme, educational programme, functional programme, equipment programme and manpower programme.