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Union of India - Section

Section 6 in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

6. Application for recognition of a Veterinary College or veterinary qualification.

(1)The application for recognition of a Veterinary College or veterinary qualification shall be submitted in Form-I by any of the organisations eligible under rule 4, who duly qualify under rule 5 to make such an application, along with the documents as may be specified by these rules, to the Secretary, Department of Animal Husbandry, Dairying and Fisheries, Ministry of Agriculture and Farmers Welfare, Krishi Bhawan, New Delhi - 110011.
(2)The application under sub-rule (1) of rule 6 shall be accompanied by the documents as specified in Form-I and a detailed project report along with proposed fund flow statement for next five years duly certified by a registered Cost Accountant or Charted Accountant and the detailed project report shall include the building programme, educational programme, functional programme, equipment programme and manpower programme.