Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] Bengal Presidency - Subsection Section 45(2) in Calcutta Port Act, 1890 (2)The President shall have a second or casting vote in all cases of equality of votes:Provided that, when votes are taken, any Commissioner present may require that the voles given on each side shall be recorded.
