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State of Punjab - Section

Section 41 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

41. Speculation in stocks, shares etc.

- An employee shall not speculate in stocks, shares, securities or commodities of any description :Provided that nothing in this Regulation shall be deemed to prohibit an employee from making a bona fide investment of his own funds in such manner as he may consider necessary.