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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(4) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

(4)No person would be selected for deployment on deputation to the post of Deputy Superintendent of Police if an officer senior to him in Orissa Police continues to work in the rank of Inspector in Orissa Vigilance.