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State of Odisha - Section

Section 12 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

12. Norms of Selection.

(1)Criteria for selection on deployment on deputation would be merit-cum-suitability.
(2)Criteria for deployment on next higher grade during the period of deputation from those regular Inspectors already on deputation would be on seniority-cum-merit.
(3)Zone of consideration for deployment on next higher grade during the period of deputation would be five for each vacancy.
(4)No person would be selected for deployment on deputation to the post of Deputy Superintendent of Police if an officer senior to him in Orissa Police continues to work in the rank of Inspector in Orissa Vigilance.
(5)Screening Committee may recommend reasonable numbers of officers to be kept on waiting list for selection by deployment on deputation.