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Union of India - Section

Section 27 in The Quality Of Service Of Broadband Service Regulations, 2006

27. On Packet loss, different views emerged during consultation process. Some stakeholders had raised doubt about measurement of packet loss, while some had agreed with the parameter proposed in the Consultation Paper. In the core group, industry representatives had proposed packet loss of <2%, while others had indicated that it is too lenient. Considering the International practices and the fact that benchmark of <2% is too lenient, the Authority has decided to retain the benchmark of <1% proposed in the consultation paper.

Packet Loss and Latency Measurement: