Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(3)The President may include in the agenda at any time before or during a meeting,-
(i)fresh items of business; and
(ii)items supplementary to those included in the agenda, and such items shall be taken up for consideration in the meeting.