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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)Once the counting of votes and declaration of results of elected candidates in all the Territorial Constituencies is completed as detailed in Form-24, the list j of candidates elected shall be recorded in Form-25 for members and Presidents and exhibit it on the Notice Board of the office of the Returning Officer.