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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in Fees Payable For The Services Of Electrical Inspectors Or Any Officer Appointed To Assist The Electrical Inspectors

(3)If for any reason, the fee is not paid either prior to or at the time of inspection or test, such fees shall be paid within 30 days from the date of issue of report of such inspection and testing. In the event of the failure of any owner to pay the fees within the specified time or before the date specified in fee-notice action shall be taken under Cl. (b) of sub-rule (2) of rule 46 of the Indian Electricity Rules.SCALE 'A'For inspection and testing in pursuance of the Indian Electricity Rules, 1956 for any electrical motor to which energy is or is about to be supplied or used at high and medium voltage.
Capacityof each motor Fees(Rs.)
(i)Up to and including 5 HP 30.00
(it)Exceeding 5 HP and up to and including 10 HP 45.00
(iii)Exceeding 10 HP and up to and including 25 HP 150.00
(iv)Exceeding 25 HP and up to and including 50 HP 250.00
(v)Exceeding 50 HP and up to and including 100 HP 400.00
(vi)Exceeding 100 HP 500.00
SCALE 'B'Generating StationsFor inspection and testing in pursuance of provisions of the Indian Electricity Rules, 1956 of any generating unit, switchgear panels, bus ducts or cables or both on any generating station or any other place, in which energy is, or is about to be generated at a voltage of hundred volts or more. The fees to be levied is as shown below :
(a)For each generating unit along with mountings on the generatorthe fees shall be as follows.
Capacityof generating unit installed in KW Fees(Rs.)
(i)Up to and including 25 KW 250.00
(ii)Exceeding 25 KW but not exceeding 100 KW 750.00
(iii)Exceeding 100 KW but not exceeding 500 KW 1,500.00
(iv)Exceeding 500 KW but not exceeding 1,000 KW 2,500.00
(v)Exceeding 1, 000 KW but not exceeding 10,000 KW 5,000.00
(vi)Exceeding 10,000 KW but not exceeding 50,000 KW 7,500.00
(vii)Exceeding 50,000 KW but not exceeding 2,00,000 KW 10,000.00
(viii)Exceeding 2,00,000 KW but not exceeding 5,00,000 KW 15,000.00
(ix)For each additional 1,00,000 KW or part thereof 5,000.00
Note.- If the excitor is grounded separately then separate feeshall be payable and the same shall be as for a motorinstallation.
(b)Bus ducts or cables or both connecting generation unit to theswitchgear :  
(i)For EHV/HY Rs.250.00
(ii)For MV Rs.100.00
(c)The control panel of each generating unit-  
(i)For EHV/HV Rs.250.00
(ii)For MV Rs.100.00
(d)Each motor installation for controlling auxiliaries along withits control gear.  
Asper Scale `A'  
(e)One block of distribution panels with continuous bus-  
(i)For EHV/HV Rs.250.00
(ii)ForMV Rs.100.00
(f)Cables connecting the power house to the switchgear or theoverhead line as the case may be  
(i)For EHV/HV Rs.250.00
(ii)For MV Rs.100.00
(g)Each transformer in a power station either in station service orin distribution whether step-up or step-down. As per Scale `C-2'  
(h)Outgoing cable from a transformer to the switchgear  
(i)For EHV/HV Rs.250.00
(ii)For MV Rs.100.00
(i)Outdoor switchyard. As per Scale `C'  
(j)G.O. switches and the connecting bus links in case of a smalloutdoor transformer installation in generating station. Rs.100.00
SCALE 'C'Grid sub-station or outdoor switchyard(66 KV and above)For inspection and testing, in pursuance of the Indian Electricity Rules, 1956 of any transformer, cables, control gear and other electrical equipment and/or overhead buses in a grid substation, outdoor switchyard in generating station or in any other place in which energy is or is about to be transformed, used or distributed, the fee shall be levied as per scale given below:
(a) For eachtransformer in a grid sub-station or outdoor switch yard, thescale of fee shall be as given in the following Table :
Capacityof each transformer unit Fees(Rs.)
(i) Upto andincluding 100 KVA 250.00
(ii) Exceeding 100KVA but not exceeding 500 KVA 500.00
(iii) Exceeding500 KVA but not exceeding 1000 KVA 1,000.00
(iv) Exceeding1000 KVA but not exceeding 5000 KVA 1,500.00
(v) Exceeding 5000KVA but not exceeding 10,000 KVA 2,500.00
(vi) Exceeding10,000 KVA but not exceeding 20,000 KVA 3,750.00
(vii) For eachAddl. 10,000 KVA or part thereof 500.00
(b) Each block orpanels in control room or the grid sub-station per cubicle Rs.50.00
(c) The batteryroom installation like rectified battery charges per battery room Rs.500.00
(d) One block ofMV distribution panels or switches Rs.250.00
(e) Synchronouscondensors as perTable above
(f) One bank ofcapacitors Rs.500.00
(g) Each motorrunning a machine As perScale 'A '
(h) Each set oflightning arrestors, CTs, PTs, CVTs and coupling capacitors foreach set Rs.250.00
(i) Each set ofbuses inclusive of its isolators Rs.250.00 per set
(j) Each set ofEHV isolators  
(c) For 220 KV andabove Rs.500.00 per set
(ii) For below 220KV Rs.250.00 per set
(k) Each set ofOCBs along with its associated equipment  
(i) For EHV Rs.1000.00
(ii) For HV Rs.500.00
SCALE 'D'Distribution sub-stations(33/11 KV, 33/416 KV, 11/416 KV)For inspection, examination or testing in pursuance of the Indian Electricity Rules, 1956 of a distribution sub-station inclusive of control panels, isolating switches, bus bars, etc. the fee to be levied shall be as follows :
(a) Incoming polestructure having no transformer but including GO switches, dropout fuses and lightning arrestors
(i) Fee for mediumvoltage Rs.275.00
(ii) Fee for highvoltage up to and including 11 KV Rs.500.00
(iii) Fee for highvoltage exceeding 11 KV Rs.1000.00
(b) Thetransformer in the sub-stations as perScale C (by)
(c) One block ofcontrol panels with circuit breakers and with continuous buspanel. Rs.50.00 per panel
(d) HT cablesconnecting the pole structure with the transformer Rs.250.00
(e) In case ofindoor sub-station cable from the pole structure to the controlpanels. Rs.250.00
(f) A set ofcontrol panels Rs250.00
(g) Cables goingfrom the control panels to the transformer Rs.250.00
(h) Eachdistribution box controlling more than one feeder Rs.100.00 per box
(i) Cables from MVswitchboard to the outgoing overhead line per cable Rs.50.00
SCALE 'E'For an inspection, examination or testing of the enclosure the cinematograph apparatus as per cinematograph rule and any other electric installation, an applicance or apparatus in any place of public entertainment :
(a)For the initial inspection, examination or testing of anyelectric installation, appliance or apparatus in a cinema or atheatre other than a travelling cinema or other temporary placeof public entertainment referred to in CI. (d) Rs.1000.00
(b)For every subsequent inspection, examination or testing of theinstallation, appliance or apparatus, in cinemas or theatresreferred to in Cl. (a) Rs.500.00
(c)For an inspection, examination or testing of an authorisedaddition or alteration to the electric installation in cinema ora theatre referred to in Cl. (a) Rs.100.00
(d)(i) For an inspection, examination or testing of any electricinstallation, appliance or apparatus in a travelling cinema orother temporary place of public entertainment. Rs.500.00
(ii)For every subsequent inspection, examination or testing of anyelectric installation, appliance or apparatus in such cinema orplace of public entertainment periodical or necessitated onaccount of change of place or premises. Rs.250.00
(e)For an inspection, examination on testing of electricinstallation, appliance or apparatus in a travelling ortemporary cinema or other temporary place of public entertainmentnecessitated on account of a change of installation, applianceor apparatus so as to conform to the rules and regulations forpermanent places of public amusement. Rs.500.00
SCALE 'F'Plants and factoriesFor inspection-examination or testing of any electrical installation, appliance or apparatus in pursuance of the Indian Electricity Rules, 1956 (other than generating station) for grid substation or a distribution sub-station for which a separate fee shall be charged under item (a) of Scale B, item (b) of Scale C and item (a) of Scale D for a factory within the meaning of the Factories Act, 1948 (63 of 1948) to which the energy is supplied by a licence or in which energy is generated.
(a) For lightningor purposes other than power provided that no fees under thisitem shall be charged in respect of electrical installation,appliance or apparatus in any factory which does not come underthe purview of the Factories Act, 1948 (63 of 1948). Rs.50.00/KW of connected load or part thereofsubjectto a max. of Rs. 500.00
(Provided thateach separate building or shed in a factory or workshop withinthe factory premises shall be treated as one unit for determiningthe connected load)
(b) For each motorwith starter as per Scale `A'  
(c) Distributionsystem for supplying power to more than one motor Rs. 50/
(d) For generatingstations, grid sub-stations or distribution sub-station in whichenergy is or is about to be generated or transformed ordistributed. As perScale 'B' to 'D'
(e) For overheadtraveling cranes:  
(i) Mainswitchboard, rails and cabins Rs.500.00
(ii) Motor Unit As perScale 'A'
SCALE 'G'Power supply to consumers
(a) EHV powersupply to consumers:  
For inspection ofpower supply lines to the EHV consumers and the sub-stations, thefee to be charged shall be as per Scale'I' and Scale `C' as maybe applicable.  
(b) Power supplyto HV consumers:  
The incomingstructure to be charged as per scale laid down under Scale `D'and if the sub-section is to be put up at the consumer'spremises, the fees shall be as per Scale `C'. The charge forinspection fee for lines cables shall be as laid down in Scale`I'.  
(c) Power supplyto MV consumers:  
For medium voltageor low voltage service connection Rs. 30/
(d) Multi-storeyedbuildings :  
(i) fee for eachMV distribution board Rs. 30/
(ii)lightning/fan/load connected load or part thereof. Rs. 30/per KW
(iii) in case oflifts, the fee to be levied shall be as follows:  
Controllingpanels/boards Rs.150/
Motor Unit As perScale 'A'
(e) All IndiaRadio/Doordarshan:  
In case ofAIR/Doordarshan, the fee to be levied shall be as follows:  
(i) eachtransmitter panel Rs.500/ per panel
(ii) receivingstation Rs.250/ (mini.)
(f) X-ray Plants:  
Fee to be leviedon inspection of X-ray plants shall be as follows:  
(i) First 10 KVA Rs. 90/
(u) for each KVAin excess thereof Rs. 15/
(g) Neon-signs  
The fee to belevied for inspection of neon-signs shall be MinimumRs. 150/ up to 400 KVA Rs. 15/ per each KVA or part thereof inexcess
SCALE 'H'Towers and crossingsFor inspection, examination or testing of towers, crossing of aerial lines comprising of bare conductors, towers and crossings over a telegraph/telephone or other aerial lines etc.
(a) each tower inan EHV line (66 KV and above) Rs.250/ per tower
(b) each crossing,road crossing, crossing over P & T lines and other powerlines, river crossing or crossing over buildings. (i)EHV/HV line Rs. 250/ per crossing
  (ii) MVline Rs. 50/ per crossing
SCALE 'I'Aerial lines and cablesFor inspection, examination or testing of overhead lines, tee off points, sectionalising points or transportation points, in pursuance of the Indian Electricity Rules, 1956, the fee to be levied shall be as follows :
(a) (1) EHV aeriallines or cables (above 33KV) Rs.250/ per 5 kms of circuit length or part thereof
(ii) For HV aeriallines or cables at voltage below 33 KV Rs.150/ per 5 kms of circuit length or part thereof
(iii) Overheadaerial lines or cables of medium and low voltage. Rs.100/ per 5 kms of circuit length or part thereof
(b) Tee off point,transposition and sectionalising points : (i)HV-Rs. 100/ per point(ii)MV-Rs. 50/ per point
(c) Booster andcapacitors banks : Rs.100/
Note. - (1) Double circuit lines to be treated on the basis of the single circuit lines only.