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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(f) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(f)No member of the common cadre service shall take part or associate himself with any political demonstration or shall take part as a candidate, canvass or otherwise use his influence in any political election or election to the Board of Management of the sugar Mills or any other cooperative societies, other than a society of which he is a member.