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State of Maharashtra - Section

Section 29 in Maharashtra Cinemas (Regulation) Rules, 1966

29. Sub-circuits.

(1)The main circuits A, B. and C shall be sub-divided if necessary and no sub-circuits shall be allowed to carry more than 5 amps, in the case of auditorium, corridors, exits and other parts of the premises open to the public or 20 amps., on 230 volts in the case of the stage. Each sub-circuits shall start from a distributing board.
(2)The main leads for circuit 'A' shall, where possible, be kept entirely on the stage side of the proscenium wall and those for 'B' and 'C' entirely on the auditorium side of that wall.
(3)The lights inside and outside the premises shall be on separate circuits. Circuits for fans, power and cooling purposes shall be kept distinct and separate from lighting circuits,