Section 29(1) in Maharashtra Cinemas (Regulation) Rules, 1966
(1)The main circuits A, B. and C shall be sub-divided if necessary and no sub-circuits shall be allowed to carry more than 5 amps, in the case of auditorium, corridors, exits and other parts of the premises open to the public or 20 amps., on 230 volts in the case of the stage. Each sub-circuits shall start from a distributing board.
