Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 5 in Punjab National Bank Officer Employees’ (Discipline and Appeal) Amendment Regulations, 2023

5. Officers in Top Managing Director | The Committee of The Board”. Executive Grade Scale- | and Chief Executive | the Board vill Officer or in his/her

absence Executive Director.Note: The Managing Director and Chief Executive Officer or the Executive Director by way of a specific or general order shall specify the General Manager or Chief General Manager, who would act as Disciplinary Authority.S. K. RANA, Chief General Manager- HR [ADVT.-HI/4/Exty./625/2022-23][भाग वा---खण्ड 4] भारत का राजपत्र : असाधारण 5Note: The principal regulations were published in the Gazette of India, Part वा, Section 4 and were subsequently amended vide following notifications, namely:Serial Number Date of Notification Date when published in the No. Official Gazette
(1)(2) (3) (4)