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[Section 40]
[Entire Act]
State of Rajasthan - Subsection
Section 40(1) in Rajasthan Transparency in Public Procurement Rules, 2013
| S. No. | Stages ofProcurement | Procurement Method | |
| Open Competitive Bidding | Limited Bidding and Single Source Procurement | ||
| 1 | 2 | 3 | 4 |
| 1. | Issue of bidding documents | On the day of first publication of NoticeInviting Bids. | - |
| 2. | Submission of bids | (i) Thirty Days, if estimated value of procurement is more than Rs. 50 crores and Twenty days, if the estimated value of procurement is upto Rs. 50 crores from the date of first publication of Notice Inviting Bids.(ii) Where clarifications/ addendum are issued, at least fifteen days, if estimated value of procurement is more than Rs. 50 crores and 10 days, if estimated value of procurement is upto Rs. 50 crores, from the date of issue of clarifications/ addendum:(iii) In case of International Competitive Bidding, the period of submission of bids shall be forty five days from the date of first publication of Notice Inviting Bids and at lest twenty days from the date of issue of clarifications/ addendum. | Seven days from issue of Bidding documents/dateof issue of clarifications/addendum. |
| 3. | Technical bid opening | Within one day of last day of submission ofbids. | Within one day of last day of submission ofbids. |
| 4. | Issue of letter of award | Within three days of approval of award by thecompetent authority. | Within three days of approval of award by thecompetent authority. |
| 5. | Execution of contract agreement | Within fifteen days of issue of letter of awardor a period as specified in the bidding documents. | Within fifteen days of issue of letter of awardor a period as specified in the bidding documents. |
| 6. | Declaration of the bid results on State PublicProcurement Portal and Procuring entity's website, if any | Within three days of issue of letter ofacceptance. | Within three days of issue of letter ofacceptance. |