Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 205Y] [Entire Act] State of Uttar Pradesh - Subsection Section 205Y(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (a)the per acre weighted average surplus produce for the circle on the basis of various soil classes and their area; and
