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State of Uttar Pradesh - Section

Section 205Y in U.P. Zamindari Abolition and Land Reforms Rules, 1952

205Y.

After calculating the total average surplus produce for the assessment circle, the Settlement Officer shall proceed to determine-
(a)the per acre weighted average surplus produce for the circle on the basis of various soil classes and their area; and
(b)modification of the aforementioned per acre weighted average surplus produce necessary for applying it to village inferiority or superiority keeping in view the physical facts of soil erosion, possibilities of extending irrigation and the caste and production efficiency of tenure-holders of the village concerned.