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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(1) in Rajasthan Public Libraries Rules, 2012

(1)The amount of grant admissible of a recognized association under Rule 33 may generally be paid in two installments, the first installment in the month of August, and the final in the month of February/March.