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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(3) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(3)After the commencement of these rules, from the academic year 2017-18, the cases related to recognition already pending for decision or received thereafter shall be decided as per the provisions of these Rules.