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State of Madhya Pradesh - Section

Section 14 in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

14. Repeal and saving.

(1)From the date of publication of these rules in Madhya Pradesh Gazette, existing Madhya Pradesh Madhyamik Evam Ucchatar Madhyamik Shala Manyata Niyam, 2015 shall stand repealed with effect from academic session 2017-18.
(2)The recognition granted before the commencement of these rules from the education session 2017-18 shall be deemed to have been granted under these rules. Provided they shall have to fulfill the condition under sub-rule (2) of Rule 5.
(3)After the commencement of these rules, from the academic year 2017-18, the cases related to recognition already pending for decision or received thereafter shall be decided as per the provisions of these Rules.