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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(3) in The U.P. Sheera Niyantran Niyamavali, 1974

(3)Outstill licensees shall maintain account of molasses in Form M.F.6 Part 3 as given in appended form and shall submit a monthly abstract of the same to Excise Inspector in whose circle the shop lies.]