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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(vii) in The Indian Police Service (Pay) Rules, 2016

(vii)"existing emoluments" mean the sum of (i) existing basic pay and (ii) existing dearness allowance at index average as on the 1st day of January, 2016;