Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. (Regulation Of Building Operations) Rules, 1985

(2)
(a)Size of Drawing Sheets. - The sizes of the drawing sheets of key-plan, site plan, layout plan etc., shall be any of those specified in Table No. 1.
Table Of Drawing Sheet Sizes
Sl. No. Designation Trimed size (mm)
1. A1 841 X 1,189
2. A2 594 X 841
3. A3 420 X 594
4. A4 297 X 420
5. A5 210 X 297
(b)Recommended Notation for Colouring Plans :- The Plans shall be coloured as specified in Table No. 2 below:-
Table No. 2Colouring Notations Of Plan 3
Sl. No. Items Site Plan Building Plan
    White Plan Blue Print Ammonia Print White Plan Blue Print Ammonia Print
1. Plot lines Thick Black Thick Black Thick Black Thick Black Thick Black Thick Black
2. Existing Street Green Green Green
3. Future Street if any Green Dotted Green Dotted Green Dotted
4. Permissible Building line Thick Dotted Black Thick Dotted Black Thick Dotted Black
5. Open Spaces No colour No colour No colour No colour No colour No colour
6. Existing work (Black Outline) White Blue Black White Blue
7. Work proposed to be demolished Yellow Hatched Yellow Hatched Yellow Hatched Yellow Hatched Yellow Hatched Yellow Hatched
8. [] [In the case of proposed for entirely new erection work on a plot, the proposed work on building plan need not be coloured.] Proposed Work Red filled in Red Red Red Red Red
9. Drainage and Sewerage Work Red Dotted Red Dotted Red Dotted Red Dotted Red Dotted Red Dotted
10. Water Supply Work Black Dotted Thin Black Dotted Thin Black Dotted Thin Black Dotted Thin Black Dotted Thin Black Dotted Thin