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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(1)(nks) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(nks)iz/kku vkj{kkd dh Js.kh esa fjfDr;ksa ds 20 izfr'kr in 20 o"kZ ls vf/kd lsok dky okys vkj{kdksa }kjk T;s"Brk rFkk muds lsok vfHkys[k ds ewY;kadu ds vk/kkj ij] Hkjs tk,axsA