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State of Tamilnadu - Section

Section 8 in Tamil Nadu Panchayat Development Engineering Subordinate Service Rules

8. Unit for appointment, reversion, discharge, etc.

(a)For the purpose of appointment, reversion or discharge for want of vacancy and re-appointment of probationers and approved probationers and appointment of full member as Overseer or Road inspector, as the case may be, each revenue district shall be the unit.