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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(a) in Tamil Nadu Panchayat Development Engineering Subordinate Service Rules

(a)For the purpose of appointment, reversion or discharge for want of vacancy and re-appointment of probationers and approved probationers and appointment of full member as Overseer or Road inspector, as the case may be, each revenue district shall be the unit.