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State of Rajasthan - Section

Section 144 in Rajasthan Panchayati Raj Rules, 1996

144. Allotment of strip of land.

(1)Panchayat may allot a strip of land upto 100 sq. yards for residential purposes and 200 sq. ft. for commercial purposes at prevailing market price.
(2)Strip of land shall be allotted only to such persons whose existing house/shop is adjoining such strip and there is no other applicant for the same.
(3)In case more than one persons have houses/shops adjoining the strip, it shall be put in auction.