Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 144] [Entire Act] State of Rajasthan - Subsection Section 144(1) in Rajasthan Panchayati Raj Rules, 1996 (1)Panchayat may allot a strip of land upto 100 sq. yards for residential purposes and 200 sq. ft. for commercial purposes at prevailing market price.
